Section 36 in The Orissa Grama Panchayats Election Rules, 1965
36. Conduct of polling.
- After the procedure for acceptance of nominations is completed, the Election Officer shall supply to the Presiding Officer appointed for each polling station the following papers :(a)A list of validly nominated candidates in Form No. 5 separately for offices of Sarpanch and ward members concerned;(b)A working copy of the electoral roll for the ward for use of the Presiding Officer;(c)Another copy of the electoral roll of the ward to be exhibited at the polling station;(d)Required number of ballot-papers for the office of Sarpanch as also ward members in Form (No. 6);(e)Form No. 7 for ballot-paper account;(f)Form No. 8 for recording the results of counting;(g)Form No. 8-A, for recording the results of counting of votes to the office of Sarpanch.
