Section 89(iv) in The M.P. Factories Rules, 1962

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State of Madhya Pradesh - Subsection

Section 89(iv) in The M.P. Factories Rules, 1962

(iv)to watch employment relations with a view to using his influence in the event of an industrial dispute arising between the Management and Workers and to assist in bringing about a settlement by persuasive efforts;

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State of Madhya Pradesh - Subsection

Section 89(iv) in The M.P. Factories Rules, 1962