Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Karnataka - Subsection Section 80(c) in Karnataka Panchayat Raj Act, 1993 (c)due regard shall be had in making such entry to the social and religious usages of the occupants of the premisses entered.
