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[Cites 0, Cited by 0] [Section 311] [Entire Act]

State of Jharkhand - Subsection

Section 311(1) in Bihar Education Code, 1961

(1)For pupils whose parents or guardians are not assessed to chaukidari tax on account of poverty or belong to backward Tribes who have never paid fees or are members of the Scheduled Castes.
          Rs.
Class VI .. .. .. .. 0.61
Class VII .. .. .. .. 0.50