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State of Odisha - Section

Section 18 in The Orissa Industrial Infrastructure Development Corporation Rules, 1981

18. Register of securities to be kept.

- A register of bonds, debentures and other securities shall be kept by the Corporation in which shall be entered the number and date of every such bond, debenture or other security and the sum secured thereby and the names of the parties thereto with their addresses and all other necessary particulars thereof.