Calcutta High Court
Arunava Ghosh vs Speaker on 18 June, 2014
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
WP No.1125 of 2013
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
ARUNAVA GHOSH
Versus
SPEAKER , W.B. LEGISLATIVE ASSEMBLY & ORS
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
Date : 18th June, 2014.
Appearance:
Ms. Vineeta Meharia, Adv.
Mr. Rishav Dutt, Adv.
Mr. Soumya Mazumder, Adv.
Mr. Mainak Ganguly, Adv.
Mr. Dipayan Kundu, Adv.
Mr. Pranab Kr. Dutta, Adv.
Mr. Biswajit De, Adv.
The Court: On the prayer made on behalf of the learned Advocate General, which is not opposed on behalf of the petitioner, hearing of this matter shall stand adjourned till 18th July, 2014. On that date this matter shall be listed on 12 noon.
(ANIRUDDHA BOSE, J.) sp/