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Calcutta High Court

Arunava Ghosh vs Speaker on 18 June, 2014

Author: Aniruddha Bose

Bench: Aniruddha Bose

                                ORDER SHEET
                             WP No.1125 of 2013
                      IN THE HIGH COURT AT CALCUTTA
                        Constitutional Writ Jurisdiction
                               ORIGINAL SIDE



                            ARUNAVA GHOSH
                                 Versus
               SPEAKER , W.B. LEGISLATIVE ASSEMBLY & ORS


  BEFORE:
  The Hon'ble JUSTICE ANIRUDDHA BOSE

Date : 18th June, 2014.

Appearance:

Ms. Vineeta Meharia, Adv.
Mr. Rishav Dutt, Adv.
Mr. Soumya Mazumder, Adv.
Mr. Mainak Ganguly, Adv.
Mr. Dipayan Kundu, Adv.
Mr. Pranab Kr. Dutta, Adv.
Mr. Biswajit De, Adv.
The Court: On the prayer made on behalf of the learned Advocate General, which is not opposed on behalf of the petitioner, hearing of this matter shall stand adjourned till 18th July, 2014. On that date this matter shall be listed on 12 noon.

(ANIRUDDHA BOSE, J.) sp/