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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 25(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(1)Direct recruitment to the Force shall be made at the levels of Assistant Directors, Inspectors, Guards, different categories of Class-IV Employees, Computer Operators, Junior Assistants, Drivers etc. in particular proportion whereas all other posts shall be filled in by promotion from amongst the eligible members of the Force or by deputation in accordance with recruitment rules of the Force.