Himachal Pradesh High Court
Sarup Singh vs . R.D. Dhiman & Others on 23 December, 2022
Author: Sabina
Bench: Sabina
Sarup Singh Vs. R.D. Dhiman & Others .
COPC No.425 of 2022 23.12.2022 Present: Mr. Kulwant Singh Gill, Advocate for the petitioner.
Learned counsel for the petitioner requests for an adjournment.
As requested, list again on 28th February, 2023. r (Sabina) Judge December 23, 2022 (ps) ::: Downloaded on - 23/12/2022 20:34:38 :::CIS