Section 18 in Kerala Veterinary and Animal Sciences University Act, 2010
18. The Director of Entrepreneurship.
(1)There shall be a Director of Entrepreneurship who shall be appointed by the Vice-Chancellor with the approval of the Board of Management. He shall be a full-time salaried officer of the University.(2)The qualifications and other conditions of service of the Director appointed under sub- section (1) shall be such as may be prescribed by statutes.(3)The Director of Entrepreneurship shall be responsible for the Veterinary extension education programmes, training, distance education, media, information dissemination and publications and student welfare.
