Bombay High Court
The Pr. Commissioner Of Income Tax-1 vs Thyssen Krupp Electrical Steel India ... on 6 July, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
6.itxa 324-18.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 324 OF 2018
The Pr. Commissioner Of
Income Tax-1, Nashik ... Appellant
Versus
Thyssen Krupp Electrical
Steel India Pvt Ltd ... Respondent
******
Mr. Suresh Kumar, for the Appellant.
Mr. Atul K. Jasani, for the Respondent.
******
CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 6th JULY, 2022 P.C. :-
1. Mr. Suresh Kumar, learned counsel for the Appellant seeks some time to have instructions in the matter on account of change of advocate's panel.
2. List on 3rd August, 2022.
(ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) Digitally signed by NIKITA NIKITA YOGESH YOGESH GADGIL GADGIL Date:
2022.07.16 13:03:27 +0530 Nikita Gadgil 1/1