Bombay High Court
Raviraj Sadhuprasad Pande vs Maha. Council Of Acupancture, Mumbai ... on 23 November, 2022
Bench: A.S. Chandurkar, Anil Laxman Pansare
1 18-CAW-2559-2022.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
CIVIL APPLICATION (W) NO. 2559 OF 2022
IN WRIT PETITION NO. 7195 OF 2022
(Dr. Raviraj Sadhuprasad Pande Vs. Maharashtra Council of Acupuncture, thr. its President & Ors.)
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's order
and Registrar's orders.
Shri Alok Daga, Advocate for the applicant/ petitioner.
Shri A.S. Fulzele, Additional Government Pleader for the respondents/ State.
CORAM : A. S. CHANDURKAR AND ANIL L. PANSARE, JJ.
DATE : NOVEMBER 23, 2022.
According to the petitioner, the prayers made in the Writ Petition are now rendered infructuous in view of grant of registration certificate to the petitioner on 1/9/2022.
In view of aforesaid, the Writ Petition and Civil Application are disposed of. No costs.
(ANIL L. PANSARE, J.) (A. S. CHANDURKAR, J.) SUMIT Digitally signed bySUMIT CHETAN AGRAWAL Signing Date:23.11.2022 17:23