Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(c) in The U.P. Disciplinary Proceedings (Administrative Tribunal) Rules, 1947 (c)[* * *] [Omitted by Notification No. 2565/XXXIX-5 (7) 1970. dated 7-11-1975.]
