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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(a) in Cantonments (House-Accommodation ) Act, 1923

(a)[ * * * * *] [Cl.(a) was rep. by Act 9 of 1930, s.16. ]