Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(2)(f) in The Orissa Entertainment Tax Act, 2006 (f)contravened any other provision of this Act or the rules or any order or direction issued under any Such provision.