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Allahabad High Court

Dhani Ram Memorial Shikshan Sewa ... vs State Of U.P. & Others on 11 January, 2010

Bench: Prakash Krishna, Yogesh Chandra Gupta

Court No. - 36

Case :- WRIT - C No. - 948 of 2010

Petitioner :- Dhani Ram Memorial Shikshan Sewa Sansthan & Ors.
Respondent :- State Of U.P. & Others
Petitioner Counsel :- Ram Krishna Yadav,Harish Kr. Yadav
Respondent Counsel :- C.S.C.,Vivek Varma

Hon'ble Prakash Krishna,J.

Hon'ble Yogesh Chandra Gupta,J.

List in the next cause list along with Writ Petition No. 65656 of 2008- Dhaniram Memorial Shikshan Sewa Sansthan & another Vs. State of U.P. & others showing the name of Sri Ramesh Upadhiya, as counsel for the respondents.

Order Date :- 11.1.2010 Zh