Allahabad High Court
Dhani Ram Memorial Shikshan Sewa ... vs State Of U.P. & Others on 11 January, 2010
Bench: Prakash Krishna, Yogesh Chandra Gupta
Court No. - 36 Case :- WRIT - C No. - 948 of 2010 Petitioner :- Dhani Ram Memorial Shikshan Sewa Sansthan & Ors. Respondent :- State Of U.P. & Others Petitioner Counsel :- Ram Krishna Yadav,Harish Kr. Yadav Respondent Counsel :- C.S.C.,Vivek Varma Hon'ble Prakash Krishna,J.
Hon'ble Yogesh Chandra Gupta,J.
List in the next cause list along with Writ Petition No. 65656 of 2008- Dhaniram Memorial Shikshan Sewa Sansthan & another Vs. State of U.P. & others showing the name of Sri Ramesh Upadhiya, as counsel for the respondents.
Order Date :- 11.1.2010 Zh