- In this Act, unless there is anything repugnant in the subject or context, -(a)"park" means any public park or garden to which this Act applies by virtue of section 1, sub-section (2), or any order published thereunder;(b)"superintendent" means the person in executive charge of a park; and for the purposes of section 6, sub-section (2), includes also -(i)an assistant superintendent of a park, and(ii)any member of the Managing Committee (if any) of a park ; and(c)"park durwan" means any person appointed by the superintendent, or by the authority to whom the superintendent is subordinate, to act as a durwan of the park.
