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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(1) in Punjab Water Resources (Management and Regulation) Act, 2020

(1)An application for determination of tariff under section 17 shall be made to the Authority by the entity supplying water in such form and manner and within such period, as may be stipulated by the Authority.