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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(9) in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1996

(9)Any other relevant information—The vacancies shall be re-notified in writing to the concerned Special Employment Exchange if there is any change in the par­ticulars already furnished to the Special Employment Exchange and Vocational Rehabilitation Centre for Handicapped under this rule.