Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(3)] [Section 84] [Entire Act]

State of Kerala - Subsection

Section 84(3)(i) in Kerala University of Health Sciences Act, 2010

(i)in the case of a teacher or a member of the non-teaching staff of an affiliated college, by the officer authorised under clause (i) of the said 4 sub-section; and