Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(2) in Advertisement (Registration and Regulation) Bye-laws, 2012

(2)The Commissioner shall cause division of the Corporation area into zones for the purpose of advertisement.Explanation. - A zone may be a geographical area consisting of one or more wards or a stretch of road from point A to point B.