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[Cites 0, Cited by 1] [Section 3A] [Entire Act]

State of Tamilnadu - Subsection

Section 3A(i) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(i)"date of the commencement of this Act" means the date specified by the Government under sub-section (2) of section 1 of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1971 (Tamil Nadu Act 41 of 1971);