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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(9) in Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016

(9)Every application filed shall set forth concisely under distinct heads the grounds for such application. Every application including any miscellaneous application shall be typed in double space on one side on good quality paper.