Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 43 in The M.P. Zila Panchayats (Accounts) Rules, 1999 43. Payees acknowledgements. - Every voucher shall bear payees receipt. In case of the payment for an amount of Rs. 500/- and above, a Revenue Stamp of Rupee one shall also be affixed.
