Calcutta High Court
Intally Talkies Pvt. Ltd vs Cmc on 18 February, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
WP No.1395 of 1996
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
INTALLY TALKIES PVT. LTD.
Versus
CMC
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 18th February, 2014.
The Court:- None appears even on the second call.
The writ petition is dismissed for default.
(ARINDAM SINHA, J.) pkd.
A.R.[C.R.]