Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(2)(vii) in The Punjab Co-operative Societies Act, 1961

(vii)for general meeting of the members and for the procedure at such meetings and the powers to be exercised by such meetings;