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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(t) in Orissa Universities Act, 1989

(t)Thirteen Registered Graduates of the concerned University other than the teachers of a University or any College, of whom seven shall be elected by the Registered Graduates other than the ladies, three shall be elected by the registered lady graduates. From among themselves, respectively, and two shall be from the scheduled Tribes and one shall be from the Scheduled Castes to be nominated by the Chancellor;