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Union of India - Section

Section 35 in The Merchant Shipping (Registration of Indian Ships) Rules, 1960

35. Granting of certified copies of extracts from register book.

(1)A certified copy of an entry appearing in the register book may be granted on application.
(2)The fees for inspecting the register book and for obtaining certified copies of entries therein or other documents relating to the registry of ships shall be as specified in Schedule II to these rules.