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[Cites 0, Cited by 0] [Section 89D(1)] [Section 89D] [Entire Act]

State of Madhya Pradesh - Subsection

Section 89D(1)(b) in The M.P. Irrigation Act, 1931

(b)maintain the water-course in proper repair so long as it is an area under an agreement or in a compulsorily assessed area;