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State of Rajasthan - Section

Section 18 in The Rajasthan Municipalities (Class IV Service) Rules, 1964

18. [ Holidays admissible to sweepers and scavengers. [Renumbered by Notification No. Tax/Rules/F. 21/DLB/64 3975-3981 dated 2-11-1967.]

- The following shall be the only paid holidays to sweepers and scavengers :
1. Republic Day 1
2. Birthday of Guru Ravi Dass 1
3. Holi 1
4. Raksha Bandhan 1
5. Independence Day 1
6. Dashera 1
7. Deepawail 1
8. Nawal Jayanti 1