Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 75] [Entire Act]

NCT Delhi - Subsection

Section 75(5) in The Delhi Excise Act, 2009

(5)No order under this section shall be passed after the expiry of six months from the date on which the order sought to be revised has been passed.