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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(3)(e) in The Bihar School Examination Board Act, 1952

(e)[ to perform such other functions consistent with the purposes of this Act as may from time to time be entrusted to it by the Director of Education (Secondary Education), Bihar.] [Substituted by act 29 of 1976.]