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State of Odisha - Section

Section 7 in The Orissa Subordinate Fisheries Service Rules, 1994

7. Select list and its validity.

(1)The Commission shall prepare the select list of the successful candidates in order of merit on the basis of recruitment examination which shall be equal to the number for vacancies for which requisitions are given to the Commission and forward the list to the appointing authority.
(2)The appointing authority shall publish the select list in such manner as may be determined by him.
(3)The select list for each recruitment examination shall be valid for one year from the date of its publication.