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Darius Rutton Kavasmaneck vs Gharda Chemicals Ltd. . on 21 November, 2016

     ITEM NO.105                          REGISTRAR COURT. 1                SECTION IX

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL

                                          Civil Appeal No(s).   2488/2014


     DARIUS RUTTON KAVASMANECK                                          Appellant(s)

                                                    VERSUS

     GHARDA CHEMICALS LTD. & ORS.                                       Respondent(s)

     (With interim relief and office report)


     WITH
     C.A. No. 2489/2014
     Office Report)


     Date : 21/11/2016 This appeal was called on for hearing today.



     For Appellant(s)
                                         Mr. E. C. Agrawala,Adv.


     For Respondent(s)
                                        Mr. P. V. Yogeswaran,Adv.
                                        Ms Nandita Bajpai, Adv.
                                        M/s. Parekh & Co.,Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Respondent nos. 1,2 and 9 are duly represented.

Await certificate of service in respect of respondent nos. 3 to 8 from the High Court. Reminder be issued.

List again on 12.1.2017.

(PAWAN DEV KOTWAL) Registrar