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[Cites 0, Cited by 0] [Section 32B] [Entire Act]

State of Tamilnadu - Subsection

Section 32B(9) in Tamil Nadu Hindu Religious Institutions (Officers and Servants) Service Rules, 1964

(9)The Commissioner may, at his discretion, relax any of the rules relating to the Family Benefit Fund Scheme in favour of the family of the deceased temple servant.