Patna High Court - Orders
M/S Riga Sugar Company Ltd. vs The Union Of India & Ors on 6 November, 2008
IN THE HIGH COURT OF JUDICATURE AT PATNA
CWJC No.12709 of 2004
M/S RIGA SUGAR COMPANY LTD.
Versus
THE UNION OF INDIA & ORS
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For the petitioner: Mr. Jyoti Saran, Advocate
For the Union of India : Mr. Sudhir Singh, Asst.SG
For the State : Mr. Lalit Kishore , AAG - III
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PRESENT
Hon'ble the Chief Justice And Hon'ble Mr. Justice Kishore K. Mandal
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th Dated, the 6 November, 2008 In a connected matter (CWJC. No.12162 of 2004), we have granted adjournment for two weeks. Let this matter also come up after two weeks.
R.M. Lodha, CJ.
Kishore K. Mandal, J. Neyaz/-