Rajasthan High Court - Jodhpur
Meera Bal Shikshan Avum Prashikshan V ... vs State Of Rajasthan on 3 June, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3902/2020 Meera Bal Shikshan Avum Prashikshan V Shodh Sansthan, Merta Road, District Nagaur, Through Its Secretary Ramdev S/o Rampal, Aged About 49 Years, B/c Jat, Resident Of Vpo Leeliya, Tehsil Rinyabadi, District Nagaur.
----Petitioner Versus
1. State Of Rajasthan, Through The Director, Animal Husbandry Department, Jaipur.
2. Deputy Secretary To The Govt., Department Of Animal Husbandry, Secretariat, Jaipur.
3. Rajasthan University Of Veterinary And Animal Sciences, Bikaner, Through Its Registrar.
----Respondents
For Petitioner(s) : Mr. CS Kotwani, through Jitsi Meet
App
For Respondent(s) :
JUSTICE DINESH MEHTA
Order
03/06/2020
IA No.1/2020:
For the reasons stated, the application seeking preponement of the date is allowed.
The matter is taken up for consideration today itself.
SBCWP No.3902/2020:
Learned counsel for the petitioner submits that this Court in identical writ petition being SBCWP No.3980/2020, while issuing notices, granted interim order.
Issue notice. Issue notice of the stay application also, returnable within four weeks.
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(2 of 2) [CW-3902/2020] Meanwhile, the respondents are directed to accept the application of the petitioner pursuant to the Policy, in case, the same is filed by the petitioner by 15.6.2020 and deal with the same appropriately. However, the same would remain subject to final outcome of the present writ petition.
(DINESH MEHTA),J 66-CPGoyal/-
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