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[Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act]

State of Gujarat - Subsection

Section 70(2)(d) in Gujarat Minor Mineral Concession Rules, 2017

(d)The maximum height of the already existing waste dumps shall not exceed five metres and it shall be protected by walls of rubble stones or Geo-green blanket to prevent the flow of fine particles.