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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(2)(i) in Faridabad Complex Administration Building Rules, 1989

(i)the plans of all the floors, all external elevations and sections (longitudinal and cross) illustrating distinctly all the different levels through floor, staircase, W.C. bath, kitchen and garage;