Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 5 in THE INDIAN BOILERS ACT, 1923 5. * * * * * [(2) Every rule made by the State Government under this Act shall be laid, as soon as may beafter it is made, before the State Legislature.]
