Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(5)] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(5)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(a)specifying the classes of tenants, who may be allowed to continue in possession of the land;