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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(2) in The Punjab Agricultural University Act, 1961

(2)All subject-matter Extension Specialists shall be the members of the staff of their respective subject matter [Departments] [Substituted by Punjab Act 12 of 1965 section 16.] in the University and work in close co- ordination with the Departments of Agriculture, Development and Co-operatives.