Central Information Commission
Shri R. Srinivasan vs Ordnance Factories Institute Of ... on 23 February, 2010
CENTRAL INFORMATION COMMISSION
Room No. 308, B-Wing, August Kranti Bhawan, Bhikaji Cama Place, New Delhi-110066
File No. CIC/LS/C/2009/001069
Complainant - Shri R. Srinivasan
Public Authority - Ordnance Factories Institute of
Learning, Avadi.
Date of hearing - 23.02.2010
Date of decision - 23.02.2010
Facts :-
The matter is called for hearing today dated 23.2.2010. The parties have not appeared before the Commission. However, a written representation has been received from Shri M.S. Rao, Director of the Institute to say that this matter has already been disposed of by this Commission vide decision dated 18.11.2009 in File No. CIC/SM/A/2009/000980/LS.
DECISION
2. As the matter has become Res judicata, it is closed.
Sd/-
(M.L. Sharma) Central Information Commissioner Authenticated true copy. Additional copies of orders shall be supplied against application and payment of the charges, prescribed under the Act, to the CPIO of this Commission.
(K.L. Das) Assistant Registrar Address of parties :
1. The Director & CPIO, Ordnance Factory Board, Ordnance Factories Institute of Learning, Ministry of defence, Avadi, Chennai-600054.
2. Shri R. Srinivasan, Per. No. 8036/Roll No. ST/HV/606, Machinist HS, HVF, Avadi, Chennai-600054.