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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Bihar - Subsection

Section 12(a) in Rules Under Section 15 of the Bihar Itki Tuberculosis Sanatorium (Regulation of Buildings) Act, 1951

(a)be situated at a distance of not less than six feet from the nearest habitable room and not less than fifteen feet from the cook-house;