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Pr. Commissioner Of Income Tax 6 vs New Horizon Buildwell Pvt. Ltd. on 24 July, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.11                            COURT NO.5                    SECTION XIV

                              S U P R E M E C O U R T O F          I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 23000/2018

     (Arising out of impugned final judgment and order dated 05-12-2017
     in ITA No. 1107/2017 passed by the High Court Of Delhi At New
     Delhi)

     PR. COMMISSIONER OF INCOME TAX 6                                     Petitioner(s)

                                                    VERSUS

     NEW HORIZON BUILDWELL PVT. LTD.                  Respondent(s)
     (FOR ADMISSION and I.R. and IA No.92859/2018-CONDONATION OF DELAY
     IN FILING and IA No.92861/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.92860/2018-PERMISSION TO FILE LENGTHY
     LIST OF DATES )

     Date : 24-07-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE A.K. SIKRI
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Petitioner(s)              Mr. Vikramjit Banerjee,ASG
                                    Mr. O.P.Shukla,Adv.
                                    Ms. Sadhana Sandhu,Adv.
                                    Ms. Shruti Agarwal,Adv.
                                    Mrs. Anil Katiyar, AOR

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

We have heard Mr. Vikramjit Banerjee, learned Additional Solicitor General appearing for the petitioner.

Delay condoned.

Leaving the question of law open, this special leave petition is dismissed on the ground of low tax effect.

Pending application(s), if any, shall also stand disposed of.

     (MADHU BALA)                                                      (RAJINDER KAUR)
     COURT MASTER (SH)                                                 BRANCH OFFICER