Queen-Empress vs Subramania Ayyar on 14 January, 1897

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Madras High Court

Queen-Empress vs Subramania Ayyar on 14 January, 1897

Equivalent citations: (1897)ILR 20MAD385

ORDER

1. We agree with the decision in the Bombay case, Queen-Empress v. Kutrapa I.L.R. 18 Bom. 440. We decline to interfere.