Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(d) in The U.P. Control Of Goondas Rules, 1970 (d)in case the Goonda removes himself outside Uttar Pradesh also to inform the District Magistrate who made the order of his address at fortnightly intervals.
