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Union of India - Section

Section 13 in Regulation on Quality of Service of Basic and Cellular Mobile Telephone Services, 2005

13. Grade of Service:- This is defined as ratio of lost calls to total call attempts offered to a group of junctions. The smaller the value of grade of service, the better is the service. 0.002 grade of service means that two calls in one thousand calls or one call in every five hundred calls may be lost.