Sikkim High Court
Sonam Tshering Lama Bhutia And Anr vs Norbu Thinley Bhutia (Chikhyap Of ... on 25 August, 2022
Author: Bhaskar Raj Pradhan
Bench: Bhaskar Raj Pradhan
Court No.3.
HIGH COURT OF SIKKIM
Record of proceedings
Crl. M. C. No. 08 of 2022
SONAM TSHERING LAMA BHUTIA & ANR. .... PETITIONERS
VERSUS
NORBU THINLEY BHUTIA (CHIKHYAP OF RALONG
GUMPA) & ANR. .... RESPONDENTS
Date: 25.08.2022
CORAM
HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN, J.
For Petitioners : Mr. B. Sharma, Senior Advocate with Mr. M. N. Dhungel, Advocate.
..........
Mr. B. Sharma, learned Senior Counsel for the petitioners desires to withdraw the present petition. He is permitted to do so.
The Crl. M.C. No. 08 of 2022 stands disposed as withdrawn.
Judge Index: yes/No to/ Internet: yes/No