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Sikkim High Court

Sonam Tshering Lama Bhutia And Anr vs Norbu Thinley Bhutia (Chikhyap Of ... on 25 August, 2022

Author: Bhaskar Raj Pradhan

Bench: Bhaskar Raj Pradhan

                                                                    Court No.3.
                                    HIGH COURT OF SIKKIM
                                       Record of proceedings

                                     Crl. M. C. No. 08 of 2022

      SONAM TSHERING LAMA BHUTIA & ANR.                        .... PETITIONERS

                                        VERSUS

      NORBU THINLEY BHUTIA (CHIKHYAP OF RALONG
      GUMPA) & ANR.                           .... RESPONDENTS

      Date: 25.08.2022

      CORAM

                            HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN, J.

For Petitioners : Mr. B. Sharma, Senior Advocate with Mr. M. N. Dhungel, Advocate.

..........

Mr. B. Sharma, learned Senior Counsel for the petitioners desires to withdraw the present petition. He is permitted to do so.

The Crl. M.C. No. 08 of 2022 stands disposed as withdrawn.

Judge Index: yes/No to/ Internet: yes/No