Section 3B in Kerala Medical Education (Regulation and Control of Admission to Private Medical Educational Institutions) Act, 2017
3B. Special provisions in respect of committees.
- The Chairperson of the committees constituted as per Section 3 and 3A shall be same Judge and the representative to be nominated to the committees from the Medical Council of India also shall be same person:Provided that the Chairperson so appointed shall be eligible for the honorarium entitled for one post alone.]
