Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

NCT Delhi - Subsection

Section 61(4) in Delhi Motor Vehicles Rules, 1993

(4)When the State Transport Authority suspend or cancel any permit:-
(i)the holder shall surrender permit within seven days of the receipt of a demand in writing by the State Transport Authority;
(ii)the State Transport Authority shall send intimation to any other authority by which the permit has been countersigned.